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State of West Bengal - Section

Section 23 in West Bengal Co-operative Societies Act, 2006

(23)[ "Co-operative year" means the financial year commencing on the 1st day of April;] [Substituted by section 2(5) of the West Bengal Co-operative Societies (Second Amendment) Act, 2013, (West Bengal Act No. 7 of 2013), w.r.e.f. 19.2.2013, earlier section read as follows :'(23) 'Co-operative year' means the year commencing on the 1st day of April;'.]