Section 2(22) in Uttarakhand Self Reliant Co-Operatives Act, 2003
(22)"Member-Co-operative" means a primary or secondary co-operative which is in need of and is able to use the core services of a secondary co-operative, and which is admitted as a member of that secondary co-operative, in accordance with the provisions of this Act and the articles of association of that secondary co-operative;
