Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(19)] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(19)(b) in The City of Nagpur Corporation Act, 1948

(b)the conversion by structural alteration into a place for human habitation of any building not originally constructed for human habitation;