Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 121B in The Chhattisgarh Municipalities Act, 1961 121B. Internal Audit. - The State Government or the Council may provide for internal audit of the day to day accounts of the Council.] [Inserted by C.G. Act No. 16 of 2011, w.e.f. 24-2012.]
