Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 54 in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

54. Stationery account.

- The Market Committee shall maintain the stationery account in such forms as may be prescribed by the Director. The purchases shall be made annually on indents duly sanctioned by the Market Committee and showing the stock in hand at the time, the actual consumption of the previous year and the quantity required. The issue should be acknowledged in the register by the recipients concerned. The balance should be struck at the end of each quarter and verified with the actual stock by the Secretary who shall certify to the verification in the register.