Kerala High Court
L.M.Jacob vs The State Of Kerala on 27 May, 2019
Author: Shaji P.Chaly
Bench: Shaji P.Chaly
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY, THE 27TH DAY OF MAY 2019 / 6TH JYAISHTA, 1941
WP(C).No. 7206 of 2019
PETITIONER/S:
L.M.JACOB,
AGED 67 YEARS
S/O.SRI.CHACKO,63 GIRINAGAR NORTH,
GANDHINAGAR,KOCHI-682020.
BY ADVS.
SRI.M.MOHAMED NAVAZ
SRI.T.P.SAJAN
RESPONDENT/S:
1 THE STATE OF KERALA
REP.BY THE PRINCIPAL SECRETARY TO THE
GOVERNMENT,LOCAL SELF GOVERNMENT
DEPARTMENT,GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 THE GREATER COCHIN DEVELOPMENT AUTHORITY,
REP.BY ITS SECRETARY,KADAVANTHRA,
COCHIN-682020.
BY ADV. SMT.MINI.V.A.
R1 SMT.VINITHA B GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
27.05.2019, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No. 7206 of 2019
2
JUDGMENT
This writ petition is filed by the petitioner seeking the following reliefs:
"I) Call for the records leading to Ext.P9 notices and may be pleased to issue writ of certiorari to quash Ext.P9 notice and direct the 2nd respondent to reconsider the same after hearing the petitioner."
Today when the matter is taken up, learned Counsel for the petitioner sought permission to withdraw the writ petition with liberty to approach the appropriate statutory authority. Therefore, the writ petition is dismissed as withdrawn with liberty of the petitioner to approach appropriate forum. All the questions of facts and law raised in this writ petition are left open.
Sd/ SHAJI P.CHALY JUDGE Jm/ WP(C).No. 7206 of 2019 3 APPENDIX PETITIONER'S/S EXHIBITS:
EXHIBIT P1 COPY OF STATEMENT SHOWING PERIODICAL REVISION OF RENT SHOP NO.9 EXHIBIT P2 COPY OF STATEMENT SHOWING PERIODICAL REVISION OF RENT OFFICE SPACE EXHIBIT P3 COPY OF REPRESENTATION DATED 27.07.2018 TO THE 2ND RESPONDENT.
EXHIBIT P4 COPY OF INVOICE NO.RT2843 DATED 05.07.2018 BY CGDA.
EXHIBIT P5 TRUE COPY OF INVOICE NO.RT2844 DATED 05.07.2018 BY GCDA.
EXHIBIT P6 TRUE COPY OF JUDGMENT IN WP(C)NO.27790/2018 DATED 27.09.2018.
EXHIBIT P7 TRUE COPY OF REPRESENTATION DATED 29.12.2018 EXHIBIT P8 TRUE COPY OF REPRESENTATION TO GCDA DATED 13.11.2018.
EXHIBIT P9 TRUE COPY OF REPLY FROM GCDA DATED 05.01.2019.