Supreme Court - Daily Orders
Torrent Power Limited vs Ashish Arjunkumar Rathi on 25 November, 2025
ITEM NO.44 COURT NO.4 SECTION XVII-B
(Part heard)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 11746-11747/2024
TORRENT POWER LIMITED Appellant(s)
VERSUS
ASHISH ARJUNKUMAR RATHI & ORS. Respondent(s)
[TO BE TAKEN UP AT 2.00 P.M.]
IA No. 127185/2025 - APPLICATION FOR ADJOURNMENT
IA No. 245120/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 243430/2024 - STAY APPLICATION
WITH
C.A. No. 11689-11690/2024 (XVII-B)
IA FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
240856/2024
FOR EX-PARTE STAY ON IA 240857/2024
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
249918/2024
FOR CLARIFICATION/DIRECTION ON IA 60906/2025
FOR impleading party ON IA 61350/2025
FOR INTERVENTION/IMPLEADMENT ON IA 61350/2025
FOR impleading party ON IA 96634/2025
FOR INTERVENTION/IMPLEADMENT ON IA 96634/2025
FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 96635/2025
FOR EARLY HEARING APPLICATION ON IA 198335/2025
IA No. 96635/2025 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 60906/2025 - CLARIFICATION/DIRECTION
IA No. 198335/2025 - EARLY HEARING APPLICATION
IA No. 240857/2024 - EX-PARTE STAY
IA No. 240856/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 96634/2025 - INTERVENTION/IMPLEADMENT IA No. 61350/2025 - INTERVENTION/IMPLEADMENT IA No. 249918/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES C.A. No. 12994-12995/2024 (XVII-B) FOR STAY APPLICATION ON IA 269893/2024 IA No. 269893/2024 - STAY APPLICATION Date : 25-11-2025 These matters were called on for hearing today.
Signature Not Verified Digitally signed by NEETU SACHDEVA Date: 2025.11.26CORAM :
16:18:32 IST Reason:
HON'BLE MRS. JUSTICE B.V. NAGARATHNA HON'BLE MR. JUSTICE R. MAHADEVAN contd..
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For Appellant(s) : Mrs. Gauri Rasgotra, Adv.
Mr. Manish Kharbanda, Adv. Ms. Charu Mathur, AOR Ms. Priyashree Sharma Ph, Adv. Ms. Ekta Gupta, Adv.
Mr. Shivansh Agarwal, Adv. Ms. Neha Maniktala, Adv. Mr. Karan Singh Duggal, Adv.
Dr. Abhishek Manu Singhvi, Sr. Adv. Mr. Rajiv Shakdher, Sr. Adv. Mr. Anoop Rawat, Adv. Mr. V. Paliwal, Adv.
Mr. Rishabh Jaisani, Adv. Ms. Charu Bansal, Adv. Mr. Harit Lakhani, Adv. Ms. Kirti Gupta, Adv. Mr. Karan Khetani, Adv. Ms. Priyansha Sharma, Adv. Mr. Jonnathan, Adv.
Mr. S. S. Shroff, AOR Mr. Kapil Sibal, Sr. Adv. Mr. Jayant Mehta, Sr. Adv. Mr. Samir Malik, Adv. Mr. Mohammad Shahan Ulla, Adv. Mr. Varun Kalra, Adv. Ms. Amrita Singh, Adv. Ms. Tishampati Sen, Adv. Mr. Mohit Rai, Adv.
Mr. Pranav Khanna, Adv. Mr. Ashish Parwani, Adv. Mr. Soham Mukherjee, Adv. Mr. Jatin Shah, Adv.
Mr. Chandra Prakash, Adv. M/S. D.S.k. Legal, AOR For Respondent(s) :Mr. N Venkataram, A.S.G. Mr. Gopal Jain, Sr. Adv. Mr. Madhav Kanoria, Adv. Ms. Surbhi Pareek, Adv. Ms. Srideepa Bhattachharyya, Adv. Ms. Srideepa Bhattacharyya, Adv. Ms. Neha Shivhare, Adv. Mr. Vikash Kumar Jha, Adv. M/S. Cyril Amarchand Mangaldas Aor, AOR Mr. Shyam Divan, Sr. Adv. Mr. Balbir Singh, Sr. Adv. Mr. Sunil Fernandes, Sr. Adv. Mr. Bishwajit Dubey, Adv. Mr. Ramakant Rai, Adv.
contd..
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Mr. Somesh Srivastava, Adv. Ms. Drishti Kaushik, Adv. Mr. Naman Tondon, Adv. Mr. Arpit, Adv.
Mr. Shaishir, Adv.
M/S. Trilegal Advocates On Record Mr. Aman Malik , AOR Mr. Neeraj Kishan Kaul, Sr. Adv. Mr. Mahesh Agarwal, Adv. Mr. Manu Krishnan, Adv. Ms. Pooja Mahajan, Adv. Ms. Geetika Sharma, Adv. Mr. Savar Mahajan, Adv. Ms. Sanjivani Pattjoshi, Adv. Mr. Uday Aditya Jetly, Adv. Mr. Uday Aditya Jetley Pocha, Adv. Mr. Toshiv Goyal, Adv. Mr. Varun Tyagi, Adv. Mr. E. C. Agrawala, AOR UPON hearing the counsel the Court made the following O R D E R List on 01.12.2025 at 02.00 P.M. (NEETU SACHDEVA) (DIVYA BABBAR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)