Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 11 in The Merchant Shipping (Medical Examination) Rules, 2000

11. Records of results.

- The Director of officer incharge of pre-sea training institute shall maintain a record of the results of Medical examinations in respect of seaman referred by him for medical examination.