Delhi High Court - Orders
Mtandt Rentals Limited vs M/S. Nirmal Lifestyle Ltd on 21 April, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 117/2022
MTANDT RENTALS LIMITED ..... Petitioner
Through: Mr. Shashwat Tripathi and Ms.
Ridhima Verma, Advocates
versus
M/S. NIRMAL LIFESTYLE LTD. ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 21.04.2022 Issue fresh notice to the respondent by all modes returnable on 08.07.2022.
SANJEEV SACHDEVA, J APRIL 21, 2022 'rs' Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digitally Signed By:KUNAL SACHDEVA MAGGU Signing Date:21.04.2022 Signing Date:22.04.2022 10:24:53 19:55 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.