Section 1A(2) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008
(2)The Pro Vice-Chancellor shall be ex-officio Vice-Chairman of the Executive Council, Academic Council, Finance Committee, Selection Committee, Establishment Committee and the Planning Board and in the absence of the Vice-Chancellor preside over the meetings of the Executive Council, Academic Council, Finance Committee, Selection Committee, Establishment Committee and the Planning Board.
