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State of Jharkhand - Section

Section 376 in Bihar Education Code, 1961

376. Managing Committee.

- Every aided school should, unless specially exempted by the Director, be governed by a representative managing committee in accordance with the instructions of Government issued from time to time. The duly appointed Secretary to this committee will be the corresponding agent of the school recognised by Government.(G.O. no. 194-E,, dated 29th January 1915.)