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Delhi High Court - Orders

Hearing) Nirmala Dhasmana vs Hemant Dhasmana & Ors on 23 August, 2021

Author: Amit Bansal

Bench: Amit Bansal

                     $~16
                     *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                     +      CM(M) 150/2019 & CM 27413/2021 (of the respondent no.3 for early
                            hearing)
                            NIRMALA DHASMANA                             ..... Petitioner
                                                Through:   Ms. Kamlesh Mahajan, Advocate.

                                                versus

                            HEMANT DHASMANA & ORS.                 ..... Respondents
                                        Through: Mr. Ajay Kumar Tandon with Ms.
                                                 Purnima Singh and Ms. Priyanka
                                                 Kumar, Advocates for R-2, Mr. HP
                                                 Singh with Mr. Navroop Singh and
                                                 Mr. Vivek Chaudhuri, Advocates for
                                                 R-3&11, Ms. Rashmi Chopra,
                                                 Advocate for R-3.

                          CORAM:
                          HON'BLE MR. JUSTICE AMIT BANSAL
                                  ORDER

% 23.08.2021 [VIA VIDEO CONFERENCING]

1. The present application for early hearing, being CM No.27413/2021, has been filed on behalf of the respondent no. 3 to take up CM No. 14678/2021 filed by the respondent no. 3 on an early date.

2. Counsel for the respondent no.11 appearing on advance notice supports the present application.

3. For the reasons stated in the application, the same is allowed. CM No. 14678/2021 shall be taken up for hearing on 20th September, 2021 when the main petition is listed as well.

4. Counsel for the non-applicants may file a reply to CM No. Signature Not Verified Signed By:SAKSHI RAMOLA Location: CM(M) 150/2019 Page 1 of 2 Signing Date:25.08.2021 08:42 14678/2021 within 2 weeks.

5. Rejoinder, if any, be filed before the next date of hearing.

6. Learned counsel appearing on behalf of the petitioner submits that the mediation proceedings between the parties is scheduled on 26th August, 2021 before the Delhi High Court Mediation and Conciliation Centre (Mediation Centre) and it might help to resolve matters if respondents nos. 3 and 11 also appear before the Mediation Centre on the said date.

AMIT BANSAL, J AUGUST 23, 2021 at Signature Not Verified Signed By:SAKSHI RAMOLA Location: CM(M) 150/2019 Page 2 of 2 Signing Date:25.08.2021 08:42