Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Uttar Pradesh - Subsection Section 19(4) in The U.P. Boiler Rules, 1969 (4)Inspector to advise owners. - At the time of inspection, Inspectors may advise the owners and the person in charge of the boilers on the safety in operation, good maintenance and periodic cleaning of boilers and feed water treatment.
