Section 23(2) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998
(2)[ The payment of fees for the registration of the establishment referred to in sub-rule (1) shall be made by e-payment.] [Substituted by Notification No. G.S.R. 828(E), dated 4.9.2018 (w.e.f. 19.11.1998).]
