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State of Chattisgarh - Section
Section 351 in High Court of Chhattisgarh Rules, 2005
351.
The following fees shall be paid by means of Court fee stamps under Section 4 clauses (a), (b) and (c):| Rs. P. | ||
| (i) | For filing every power and other documents | 100.00 |
| (ii) | For obtaining copy | 10.00 |
| (iii) | Where the copy is presented by the party @ Rs. 5per folio | 5.00 |
| (iv) | For searching and inspecting each set ofdocuments | 10.00 |