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State of Odisha - Section

Section 28B in Orissa Zilla Parishad Election Rules, 1994

28B. [ Voting by a voter on duty. [Inserted vide S.R.O.No. 868/2001 dated 23.11.2001 (O.G.E. No. 2482 dated 21.12.2001).]

- The procedure for voting, by a voter on duty, at the same or another polling station as prescribed in the Panchayat Election Rules shall mutatis mutandis apply to the voting under these rules.]