Section 20(1) in The Centre for Environmental Planning and Technology University Act, 2005
(1)The Academic and Research Council of the University shall consist of the following members, namely:-(i)the Director of the University, who shall be the Chairman;(ii)the Deans;(iii)the Heads of Departments of all post-graduate programmes;(iv)one expert academician from each discipline of the University to be nominated by the Board;(v)one expert professional from each discipline to be nomiated by the Executive Council.
