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[Cites 0, Cited by 0] [Section 13(6)] [Section 13] [Entire Act]

State of Gujarat - Subsection

Section 13(6)(viii) in First Statutes of Team Lease Skills University

(viii)To exercise such other powers and perform such other functions as may be conferred or imposed upon it by the Act, Statutes and Ordinances, Governing Body, Board of Management, President and Provost;