Supreme Court - Daily Orders
M/S Daimler Chrysler India Pvt.Ltd. vs M/S Controls on 18 April, 2024
Bench: Bela M. Trivedi, Pankaj Mithal
ITEM NO.101 COURT NO.15 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).353/2008
M/S DAIMLER CHRYSLER INDIA PVT.LTD. Appellant(s)
VERSUS
M/S CONTROLS & ANR. Respondent(s)
([PART-HEARD BY HONBLE BELA M. TRIVEDI AND HONBLE PANKAJ MITHAL,
JJ.] [FOR FURTHER ARGUMENTS])
WITH
C.A. No. 19536-19537/2017 (XVII-A)
(IA No.115716/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.115713/2017-STAY APPLICATION and IA
No.115711/2017-CONDONATION OF DELAY IN FILING APPEAL and IA No./-
and IA No.118473/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS)
C.A. No. 2633/2018 (XVII-A)
(IA No.17088/2018-CONDONATION OF DELAY IN FILING and IA
No.17089/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
SLP(C) No. 30173/2018 (XVII-A)
(IA No. 164392/2018 - PERMISSION TO FILE LENGTHY LIST OF DATES)
Date : 18-04-2024 These matters were called on for hearing today.
CORAM : HON'BLE MS. JUSTICE BELA M. TRIVEDI
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Appellant(s) Mrs. Meenakshi Arora, Sr. Adv.
Mr. Prasouk Jain, Adv.
Ms. Rabiya Thakur, Adv.
Mr. Saurabh Mishra, Adv.
Mr. Vivek Jain, AOR
Mr. Chandratanay Chaube, Adv.
Ms. Shalini Nair, Adv.
Mr. Karan Sinha, Adv.
Mr. Anurag Sharma, Adv.
Mr. Dhruv Mehta, Sr. Adv.
Mr. Sidharth Sethi, AOR
Signature Not Verified
Mr. Avinash Das, Adv.
Digitally signed by
RAVI ARORA
Date: 2024.04.19
17:06:46 IST
Reason: Mr. P. C Sen, Sr. Adv.
Mr. P. S. Sudheer, AOR
Mr. Rishi Maheshwari, Adv.
Ms. Anne Mathew, Adv.
Mr. Bharat Sood, Adv.
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Ms. Miranda Solaman, Adv.
Mr. Kamal Kant, Adv.
Mr. Rakesh Kumar, AOR
Mr. Rakesh Kumar, Adv.
For Respondent(s) Mr. Arun Khosla, Adv.
Mr. M. A. Chinnasamy, AOR
Mr. C Raghavendren, Adv.
Mrs. C Rubavathi, Adv.
Mr. P Raja Ram, Adv.
Mr. Saurabh Gupta, Adv.
Mr. Devendra Pratap Singh, Adv.
Mr. Sanjay Kumar Pathak, Adv.
Mr. S.N. Panday, AOR
Mrs. K.K. Kiran Pathak, Adv.
Mr. Sunil Kumar Jha, Adv.
Mr. M.S. Akhtar, Adv.
Mr. Mayank Madhu, Adv.
Ms. Nidhi Thakur, Adv.
Mr. P. C Sen, Sr. Adv.
Mr. P. S. Sudheer, AOR
Mr. Rishi Maheshwari, Adv.
Ms. Anne Mathew, Adv.
Mr. Bharat Sood, Adv.
Ms. Miranda Solaman, Adv.
Mr. Dhruv Mehta, Sr. Adv.
Mr. Sidharth Sethi, AOR
Mr. Avinash Das, Adv.
Mr. Vipin Singhania, Adv.
Ms. Manjula Gupta, AOR
Mr. Pranav Raina, Adv.
Ms. Sapna Kaushik, Adv.
Mr. Abhay Singh Malik, Adv.
UPON hearing the counsel the Court made the following
O R D E R
1. Arguments concluded in Civil Appeal No.353/2008.
2. List connected matters, i.e., C.A. Nos.19536-19537/2017; C.A. No.2633/2018 & SLP(C) No.30173/2018 for final hearing.
(RAVI ARORA) (MAMTA RAWAT)
COURT MASTER (SH) COURT MASTER (NSH)
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