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Supreme Court - Daily Orders

M/S Daimler Chrysler India Pvt.Ltd. vs M/S Controls on 18 April, 2024

Bench: Bela M. Trivedi, Pankaj Mithal

     ITEM NO.101                         COURT NO.15                 SECTION XVII-A

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

                                   Civil Appeal No(s).353/2008

     M/S DAIMLER CHRYSLER INDIA PVT.LTD.                            Appellant(s)

                                               VERSUS

     M/S CONTROLS & ANR.                                            Respondent(s)

     ([PART-HEARD BY HONBLE BELA M. TRIVEDI AND HONBLE PANKAJ MITHAL,
     JJ.] [FOR FURTHER ARGUMENTS])

     WITH
     C.A. No. 19536-19537/2017 (XVII-A)
     (IA No.115716/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT   and   IA    No.115713/2017-STAY   APPLICATION   and IA
     No.115711/2017-CONDONATION OF DELAY IN FILING APPEAL and IA No./-
     and IA No.118473/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS)
     C.A. No. 2633/2018 (XVII-A)
     (IA   No.17088/2018-CONDONATION   OF  DELAY   IN   FILING   and   IA
     No.17089/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
     SLP(C) No. 30173/2018 (XVII-A)
     (IA No. 164392/2018 - PERMISSION TO FILE LENGTHY LIST OF DATES)

     Date : 18-04-2024 These matters were called on for hearing today.

     CORAM :             HON'BLE MS. JUSTICE BELA M. TRIVEDI
                         HON'BLE MR. JUSTICE PANKAJ MITHAL

     For Appellant(s)             Mrs. Meenakshi Arora, Sr. Adv.
                                  Mr. Prasouk Jain, Adv.
                                  Ms. Rabiya Thakur, Adv.
                                  Mr. Saurabh Mishra, Adv.
                                  Mr. Vivek Jain, AOR
                                  Mr. Chandratanay Chaube, Adv.
                                  Ms. Shalini Nair, Adv.
                                  Mr. Karan Sinha, Adv.
                                  Mr. Anurag Sharma, Adv.

                                  Mr. Dhruv Mehta, Sr. Adv.
                                  Mr. Sidharth Sethi, AOR
Signature Not Verified
                                  Mr. Avinash Das, Adv.
Digitally signed by
RAVI ARORA
Date: 2024.04.19
17:06:46 IST
Reason:                           Mr. P. C Sen, Sr. Adv.
                                  Mr. P. S. Sudheer, AOR
                                  Mr. Rishi Maheshwari, Adv.
                                  Ms. Anne Mathew, Adv.
                                  Mr. Bharat Sood, Adv.


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                    Ms. Miranda Solaman, Adv.
                    Mr. Kamal Kant, Adv.

                    Mr. Rakesh Kumar, AOR
                    Mr. Rakesh Kumar, Adv.

For Respondent(s)   Mr. Arun Khosla, Adv.
                    Mr. M. A. Chinnasamy, AOR
                    Mr. C Raghavendren, Adv.
                    Mrs. C Rubavathi, Adv.
                    Mr. P Raja Ram, Adv.
                    Mr. Saurabh Gupta, Adv.
                    Mr. Devendra Pratap Singh, Adv.

                    Mr. Sanjay Kumar Pathak, Adv.
                    Mr. S.N. Panday, AOR
                    Mrs. K.K. Kiran Pathak, Adv.
                    Mr. Sunil Kumar Jha, Adv.
                    Mr. M.S. Akhtar, Adv.
                    Mr. Mayank Madhu, Adv.
                    Ms. Nidhi Thakur, Adv.

                    Mr. P. C Sen, Sr. Adv.
                    Mr. P. S. Sudheer, AOR
                    Mr. Rishi Maheshwari, Adv.
                    Ms. Anne Mathew, Adv.
                    Mr. Bharat Sood, Adv.
                    Ms. Miranda Solaman, Adv.

                    Mr. Dhruv Mehta, Sr. Adv.
                    Mr. Sidharth Sethi, AOR
                    Mr. Avinash Das, Adv.

                    Mr. Vipin Singhania, Adv.
                    Ms. Manjula Gupta, AOR
                    Mr. Pranav Raina, Adv.
                    Ms. Sapna Kaushik, Adv.
                    Mr. Abhay Singh Malik, Adv.

          UPON hearing the counsel the Court made the following
                             O R D E R

1. Arguments concluded in Civil Appeal No.353/2008.

2. List connected matters, i.e., C.A. Nos.19536-19537/2017; C.A. No.2633/2018 & SLP(C) No.30173/2018 for final hearing.

  (RAVI ARORA)                                      (MAMTA RAWAT)
COURT MASTER (SH)                                 COURT MASTER (NSH)




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