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Bombay High Court

M/S Priyadarshini Anusuchit Jaati ... vs Batliboi Ltd. Batliboi House, S.V.Road ... on 10 April, 2026

                                    1                       904

      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                BENCH AT AURANGABAD

          904 ARBITRATION APPLICATION NO. 4 OF 2015

M/S PRIYADARSHINI ANUSUCHIT JAATI SAHAKARI SOOT GIRNI,
               LATUR THROUGH ADMINISTRATOR
                              VERSUS
   BATLIBOI LTD. BATLIBOI HOUSE, S.V.ROAD JOGESHWARI
                             MUMBAI
                                ...
                   Advocate for Respondent :
  Mr. A. D. Kulkarni h/f. Mr. Umakant Patil & Mr. Anoop U. Patil
                                ...

                          CORAM : ARUN R. PEDNEKER, J.
                          DATE     : 10.04.2026

PER COURT:

1. Though Court Service Notice is served on the Applicant, none has entered appearance for the Applicant.

2. However, in the interest of justice, stand over to 10.06.2026.

[ARUN R. PEDNEKER, J.] marathe