Bombay High Court
M/S Priyadarshini Anusuchit Jaati ... vs Batliboi Ltd. Batliboi House, S.V.Road ... on 10 April, 2026
1 904
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
904 ARBITRATION APPLICATION NO. 4 OF 2015
M/S PRIYADARSHINI ANUSUCHIT JAATI SAHAKARI SOOT GIRNI,
LATUR THROUGH ADMINISTRATOR
VERSUS
BATLIBOI LTD. BATLIBOI HOUSE, S.V.ROAD JOGESHWARI
MUMBAI
...
Advocate for Respondent :
Mr. A. D. Kulkarni h/f. Mr. Umakant Patil & Mr. Anoop U. Patil
...
CORAM : ARUN R. PEDNEKER, J.
DATE : 10.04.2026 PER COURT:
1. Though Court Service Notice is served on the Applicant, none has entered appearance for the Applicant.
2. However, in the interest of justice, stand over to 10.06.2026.
[ARUN R. PEDNEKER, J.] marathe