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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(ii) in The Bihar Self-Supporting Co-operative Societies Tribunal (Constitution and Procedure) Rules, 2002

(ii)'Tribunal' means the Co-operative Tribunal constituted under Section 39 of the Bihar Self-Supporting Co-operative Societies Act, 1996;