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Gujarat High Court

Dalpatbhai Gordhanbhai Patel vs District Collector on 31 July, 2021

Author: A.Y. Kogje

Bench: A.Y. Kogje

     C/SCA/9656/2021                               ORDER DATED: 31/07/2021




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/SPECIAL CIVIL APPLICATION NO. 9656 of 2021

================================================================
                       DALPATBHAI GORDHANBHAI PATEL
                                    Versus
                        DISTRICT COLLECTOR & 2 other(s)
================================================================
Appearance:
MR NAMAN K BRAHMBHATT(11307) for the Petitioner(s) No. 1
for the Respondent(s) No. 1,3
MR HARDIK MEHTA, AGP for the Respondent(s) No. 2
================================================================

  CORAM:HONOURABLE MR. JUSTICE A.Y. KOGJE

                               Date : 31/07/2021

                                ORAL ORDER

RULE.

(A.Y. KOGJE, J) SHITOLE Page 1 of 1 Downloaded on : Sun Aug 01 11:50:53 IST 2021