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[Cites 0, Cited by 0] [Section 223(1)] [Section 223] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 223(1)(a) in Jammu and Kashmir Municipal Corporation Act, 2000

(a)the plots into which the land is proposed to be divided for the erection of building thereon and purpose or purposes for which such buildings are to be used ;