Bombay High Court
Jagdish Ahuja And Anr vs Cupino Ltd on 3 March, 2020
Author: N. R. Borkar
Bench: N. R. Borkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL APPEAL NO. 12 OF 2020
In
COMMERCIAL ARBITRATION PETITION 1341 OF 2019
Jagdish Ahuja And Anr ....Petitioner
V/S
Cupino Ltd. ....Respondent
Prasad Shenoy i/b Sonu Tandon For Appellant Sameer Pandit a/w Sarrah Khambati, Mohit Parekh i/b Wadia Ghandy & Co. For Respondent CORAM : THE ACTING CHIEF & N. R. BORKAR, JJ DATE : 3rd March, 2020 P.C. :
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