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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(1) in Rajasthan Police Rules, 2008

(1)All police stations shall maintain a General Diary in book containing suitable number of pages issued by the District Superintendent of Police or the Deputy Commissioner of Police, as the case may be, to the police station. All pages in such books shall be numbered in such a manner as to provide for maintaining the General Diary in two copies by carbon copy process provided that the General Diary may be maintained in electronic form.