Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Sikkim - Subsection Section 16(2) in Sikkim Prohibition of Beggary Act, 2004 (2)Every Receiving Centre and Certified Institution shall, at least once in every six months, be inspected by the Visiting Committee.
