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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Nagaland - Subsection

Section 26(3) in Nagaland Jhumland Act, 1970

(3)No Forest Officer shall be empowered under this section unless he is a Forest Officer of a rank not inferior to that of a Forest Ranger and the sum of money accepted as compensation under sub-section (1), clause (1), shall not exceed the sum or rupees one hundred in case the compound is done by a Forest Ranger.