Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Constitution Article Section 14 in THE CONSTITUTION (SEVENTH AMENDMENT) ACT, 1956 14. Amendment of Article 222.- In Article 222 of the Constitution,-(a)in clause (1), the words "within the territory of India" shall be omitted; and(b)clause (2) shall be omitted.
