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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(2) in The Central Electricity Authority (Technical Standards for Connectivity to the Grid) Regulations, 2007

(2)"Appropriate Load Despatch Centre" means the National Load Despatch Centre (NLDC), Regional Load Despatch Centre (RLDC) or State Load Despatch Centre (SLDC) or Area Load Despatch Centre as the case may be;