Delhi High Court - Orders
Modipon Limited Through Its Director & ... vs Punjab National Bank Through Its Zonal ... on 21 August, 2024
Bench: Vibhu Bakhru, Sachin Datta
$~24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11410/2019
MODIPON LIMITED THROUGH ITS DIRECTOR & ANR
.....Petitioners
Through: Mr. Vivek Kishore, Adv.
versus
PUNJAB NATIONAL BANK THROUGH ITS ZONAL HEAD
.....Respondent
Through: Mr. Sarthak Sehgal, Adv. for PNB.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 21.08.2024
1. The matter could not be taken up today due to paucity of time.
2. List on 06.02.2025.
BY ORDER COURT MASTER AUGUST 21, 2024/cl This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/08/2024 at 07:01:04