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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Assam - Subsection

Section 90(12) in Assam Panchayat Act, 1994

(12)Household and Small Scale Industries Including Food Processing. - (i) identification of traditional skills in the locality and development household industries;
(ii)assistance of raw material requirement so as to ensure timely supply;
(iii)design and production to suit the changing consumer demand;
(iv)organization of training programme for craftsmen and artisans;
(v)liaison to tap bank credit for his programme;
(vi)popularizing and marketing of finished products;
(vii)industrial estates;
(viii)organizing khadi, handloom handicraft and village and cottage industries.