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State of Jharkhand - Section

Section 9 in Indian Administrative Service (Departmental Examination) Rules, 1962

9. Appointment of Centre Superintendent.

- The Central Examination Committee will, with the approval of Government in the Appointment Department appoint gazetted officers of Government as Centre Superintendents for the Departmental Examination to be conducted at each centre, who shall function under the supervision of the Committee and comply with the directions issued by its Secretary.