Madhya Pradesh High Court
Sofal Deep Bhalavi vs The State Of Madhya Pradesh on 20 March, 2018
THE HIGH COURT OF MADHYA PRADESH
WP-13623-2017
(SOFAL DEEP BHALAVI Vs THE STATE OF MADHYA PRADESH)
5
Jabalpur, Dated : 20-03-2018
Mr. Bhupendra Shukla, learned counsel for the petitioner.
Mrs. Shobhna Sharma, learned P.L. for the State.
Mr. Arpan Shrivastava, learned counsel for the respondent No.7.
Mr. Shukla prays for seven days' time as last chance to prepare sh the matter.
e As prayed, list this matter on 02.04.2018.
ad Pr (SUJOY PAUL) JUDGE a hy ad Digitally signed by SAIFAN KHAN Date: 2018.03.20 17:40:45 +05'30' M s@if of rt ou C h ig H