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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(1) in The Maharashtra Water Conservation Corporation Act, 2000

(1)There shall be an Executive Committee consisting of the Chairman of the Corporation as the Chairperson, the Vice-Chairman of the Corporation as the Vice-Chairperson and the following members, namely:––
(a) Managing Director of the Corporation Member Secretary;
(b) Chief Engineer, Irrigation (Local Sector), Pune Member;
(C) Director, Soil Conservation and Watershed Management, Pune Member;
(d) Director, Social Forestry, Pune Member;
(e) Chief Accounts and Audit Officer of the Corporation Member;