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[Cites 0, Cited by 0] [Section 145(2)] [Section 145] [Entire Act]

State of Goa - Subsection

Section 145(2)(b) in The Goa Panchayat Raj Act, 1994

(b)provide for carrying out any work or measure likely to promote the health, safety, education, comfort, convenience or social or economic or cultural well-being of the inhabitants of the district;