Madhya Pradesh High Court
Uma Kant Tiwari vs The State Of Madhya Pradesh on 16 March, 2023
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 5583 of 2023 (UMA KANT TIWARI Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 16-03-2023 Parties through their counsel.
Due to paucity of time, the matter could not be heard, therefore, it is adjourned.
List on 17.03.2023.
(SANJAY DWIVEDI) JUDGE ac/-
Signature Not Verified Signed by: ANIL CHOUDHARY Signing time: 3/17/2023 10:28:24 AM