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State of Madhya Pradesh - Section

Section 5 in The M.P. Maihar Sharda Devi Mela Adhiniyam, 1998

5. Power to license.

- The Collector may, by order, prescribe tees on payment of which and conditions subject to which any person or class of persons may be licensed to ply any profession, trade or calling in the Mela Area, during the Mela Season.