Bombay High Court
Zuari Agro Chemicals Ltd., Thr. Its Gen. ... vs Zuari Industries Ltd. (Now Known As ... on 22 August, 2025
WP 342 of 2023
vinita
IN THE HIGH COURT OF BOMBAY AT GOA
WRIT PETITION NO.342 OF 2023
WITH
WRIT PETITION NO.605 OF 2018, WRIT PETITION NO.712 OF 2018,
WRIT PETITION NO.711 OF 2018, WRIT PETITION NO.509 OF 2019,
MISC.CIVIL APPLICATION NO.1887 OF 2025 (F)
WRIT PETITION NO.342 OF 2023
ZUARI AGRO CHEMICALS LTD.,/ZUARI
GLOBAL LTD., REP., BY ITS REP.,
WAMAN K. NAYAK ... PETITIONER
Versus
ZUARI AGRO CHEMICALS LIMITED
WORKERS UNION AND ANR ... RESPONDENTS
WITH
WRIT PETITION NO.605 OF 2018
ZUARI INDUSTRIES LTD. (NOW KNOWN
AS ZUARI GLOBAL LTD.)., ... PETITIONER
Versus
HON'BLE PRESIDING OFFICER
INDUSTRIAL TRIBUNAL AND LABOUR
COURT, GOVT. OF GOA AND 5 ORS., ... RESPONDENTS
WITH
WRIT PETITION NO.712 OF 2018
ZUARI INDUSTRIES LTD. (NOW KNOWN
AS ZUARI GLOBAL LTD.)., ... PETITIONER
Versus
HON'BLE PRESIDING OFFICER,
INDUSTRIAL TRIBUNAL AND LABOUR
COURT, GOVT. OF GOA, PANAJI AND 5
ORS., ... RESPONDENTS
WITH
WRIT PETITION NO.711 OF 2018
ZUARI INDUSTRIES LTD. (NOW KNOWN
AS ZUARI GLOBAL LTD.)., ... PETITIONER
Versus
HON'BLE PRESIDING OFFICER,
INDUSTRIAL TRIBUNAL AND LABOUR
COURT, GOVT. OF GOA, PANAJI AND 5
ORS., ... RESPONDENTS
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22nd August, 2025
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WP 342 of 2023
WITH
WRIT PETITION NO.509 OF 2019
ZUARI INDUSTRIES LTD. (NOW KNOWN
AS ZUARI GLOBAL LTD.) REP. BY ITS
AUT. REP., WAMAN K. NAYAK., ... PETITIONER
Versus
ZUARI AGRO CHEMICALS LTD., WORKERS
UNION, THR. ITS PRESIDENT, ORLANDO
D'SILVA AND ANR., ... RESPONDENTS
WITH
MISC.CIVIL APPLICATION NO.1887 OF 2025 (F)
ZUARI AGRO CHEMICALS LTD., WORKERS
UNION, THR. ITS PRESIDENT, ORLANDO
DSILVA AND ANR., ... APPLICANT
Versus
ZUARI INDUSTRIES LTD. (NOW KNOWN
AS ZUARI GLOBAL LTD.) REP. BY ITS
AUT. REP., WAMAN K. NAYAK., ... RESPONDENTS
Mr G. K. Sardessai and Mr Smrati Bangera, Advoate for the
petitioner in all the petitions.
Mr D. Zaveri, Advocate for the respondent nos. 3 and 4 in all
petitions and for the applicant in MCA.
Mr V. Sardessai, AGA for respondent no. 6 in WP711/2018.
Mr S.P. Munj, AGA for respondent no. 6 in WP712/2018.
Mr G. Shetye, AGA for respondent no. 6 in WP 605/2018.
CORAM:- NIVEDITA P. MEHTA, J.
DATED :- 22nd August, 2025 P.C. Learned counsel for the applicant has filed an application seeking early hearing of all the above mentioned writ petitions. Application stands disposed of.
2. Looking into the relief claimed in the said writ petitions, all these Page 2 of 3 22nd August, 2025 ::: Uploaded on - 22/08/2025 ::: Downloaded on - 23/08/2025 00:06:29 ::: WP 342 of 2023 matters are directed to be listed on 10.10.2025 for hearing and parties shall not seek any further adjournment.
NIVEDITA P. MEHTA, J.
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