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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Telangana - Subsection

Section 26(1) in Telangana Survey and Boundaries Act, 1923

(1)The [State Government] [The words 'State Government' were substituted by the Adaptation of Laws Orders, 1937 and 1950.] may, after previous publication, make rules to carry out the purposes of the Act.