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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(xviii) in Punjab Jail Manual, 1996

(xviii)Persons courting arrest during non-violent socio-political economic agitation for declared public causes shall not be confined in prisons alongwith other prisoners. Separate prison camps with proper and adequate facilities shall be provided for such nonviolent agitators.