Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 37 in Punjab Colonisation of Government Lands (Punjab) Act, 1912 37. Public servants indemnified for acts done under this Act. - No suit shall lie against any public servant for anything done by him in good faith under this Act.
