Delhi High Court - Orders
M/S Punj Sons P. Ltd vs Uoi & Anr on 24 August, 2020
Author: Najmi Waziri
Bench: Najmi Waziri
$~7 & 8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8576/2004
M/S PUNJ SONS P. LTD. .....Petitioner
Through: Mr Naresh Thanai, Mr Gaurav
Venaik and Mr Himanshu Pathak
Advocates.
versus
UOI & ANR. ..... Respondents
Through: Mr Rajesh Gogna, Advocate for UOI.
Mr Raman Gandhi, Advocate for
applicant in CM 19997/2020.
+ W.P.(C) 5197/2006
M/S PUNJ SONS P. LTD. .....Petitioner
Through: Mr Naresh Thanai, Mr Gaurav
Venaik and Mr Himanshu Pathak
Advocates.
versus
UOI & ANR. ..... Respondents
Through: Mr Rajesh Gogna, Advocate for UOI.
Mr Raman Gandhi, Advocate for
applicant in CM 19998/2020.
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
ORDER
% 24.08.2020 The hearing was conducted through video conferencing. CM APPL. 19997/2020 (By the applicant Mr Ravinder Prakash Punj for impleadment) in W.P.(C) 8576/2004 CM APPL. 19998/2020 (By the applicant Mr Ravinder Prakash Punj for impleadment) in W.P.(C) 5197/2006
1. List on 27.08.2020, the date already fixed.
2. The order be uploaded on the website forthwith. Copy of the order be also forwarded to the counsels through email.
NAJMI WAZIRI, J AUGUST 24, 2020/rd