Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 158 in Finance Act, 2015 158. Amendment of Seventh Schedule. - In the Finance Act, 2005, (18 of 2005) in the Seventh Schedule, the sub-heading 2202 10 and the entries relating thereto shall be omitted.
