Bhikham Ahirwar vs The State Of Madhya Pradesh on 10 March, 2022

[Cites 1, Cited by 30]
Madhya Pradesh High Court

Bhikham Ahirwar vs The State Of Madhya Pradesh on 10 March, 2022

                                  1



IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR
                              BEFORE
   HON'BLE SHRI JUSTICE PURUSHAINDRA KUMAR KAURAV
                     ON THE 10th OF MARCH, 2022


               WRIT PETITION No. 2475 of 2019

         Between:-
         SADHANA RAJPOOT W/O LATE SHRI
         PITRAPAL SINGH RAJPOOT, AGED
         ABOUT 48 YEARS, OCCUPATION -
         AGRICULTURIST, R/O VILLAGE - GORA
         KHURD, TEHSIL - BANDA, DISTRICT -
         SAGAR (M.P.)


                                                    .....PETITIONER

         (BY SHRI HAKIM KHAN - ADVOCATE)


         AND


    1.   THE STATE OF MADHYA PRADESH
         THROUGH    PRINCIPAL   SECRETARY,
         DEPARTMENT     OF     IRRIGATION,
         VALLABH BHAWAN, BHOPAL (M.P.)
    2.   THE COLLECTOR AND PRESIDING VICE
         SECRETARY,    STATE   OF     MADHYA
         PRADESH, DEPARTMENT OF REVENUE,
         SAGAR, DISTRICT - SAGAR (M.P.)

                                                  .....RESPONDENTS

         (BY MS. PRIYANKA MISHRA, GOVERNMENT ADVOCATE)

               WRIT PETITION No. 2476 of 2019

         Between:-
                           2




     HARPRASAD SAHU S/O SHRI PARMU
     SAHU,   AGED    ABOUT    62    YEARS,
     OCCUPATION - AGRICULTURIST, R/O
     VILLAGE - GORA KHURD, TEHSIL -
     BANDA, DISTRICT - SAGAR (M.P.)


                                             .....PETITIONER

     (BY SHRI HAKIM KHAN - ADVOCATE)


     AND


1.   THE STATE OF MADHYA PRADESH
     THROUGH    PRINCIPAL   SECRETARY,
     DEPARTMENT     OF     IRRIGATION,
     VALLABH BHAWAN, BHOPAL (M.P.)
2.   THE COLLECTOR AND PRESIDING VICE
     SECRETARY,    STATE   OF     MADHYA
     PRADESH, DEPARTMENT OF REVENUE,
     SAGAR, DISTRICT - SAGAR (M.P.)

                                         .....RESPONDENTS

     (BY MS. PRIYANKA MISHRA, GOVERNMENT ADVOCATE)

           WRIT PETITION No. 2479 of 2019

     Between:-
     KUNJILAL S/O SHRI KHILAN, AGED
     ABOUT 60 YEARS, OCCUPATION -
     AGRICULTURIST, R/O VILLAGE - GORA
     KHURD, TEHSIL - BANDA, DISTRICT -
     SAGAR (M.P.)


                                             .....PETITIONER

     (BY SHRI HAKIM KHAN - ADVOCATE)


     AND
                           3




1.   THE STATE OF MADHYA PRADESH
     THROUGH    PRINCIPAL   SECRETARY,
     DEPARTMENT     OF     IRRIGATION,
     VALLABH BHAWAN, BHOPAL (M.P.)
2.   THE COLLECTOR AND PRESIDING VICE
     SECRETARY,    STATE   OF     MADHYA
     PRADESH, DEPARTMENT OF REVENUE,
     SAGAR, DISTRICT - SAGAR (M.P.)

                                        .....RESPONDENTS

     (BY MS. PRIYANKA MISHRA, GOVERNMENT ADVOCATE)

           WRIT PETITION No. 2482 of 2019

     Between:-
     BASANT SINGH S/O SHRI HAMMIR SINGH
     RAJPOOT, AGED ABOUT 79 YEARS,
     OCCUPATION - AGRICULTURIST, R/O
     VILLAGE - GORA KHURD, TEHSIL -
     BANDA, DISTRICT - SAGAR (M.P.)


                                            .....PETITIONER

     (BY SHRI HAKIM KHAN - ADVOCATE)


     AND


1.   THE STATE OF MADHYA PRADESH
     THROUGH    PRINCIPAL   SECRETARY,
     DEPARTMENT     OF     IRRIGATION,
     VALLABH BHAWAN, BHOPAL (M.P.)
2.   THE COLLECTOR AND PRESIDING VICE
     SECRETARY,    STATE   OF     MADHYA
     PRADESH, DEPARTMENT OF REVENUE,
     SAGAR, DISTRICT - SAGAR (M.P.)

                                        .....RESPONDENTS
                           4



     (BY MS. PRIYANKA MISHRA, GOVERNMENT ADVOCATE)

           WRIT PETITION No. 2483 of 2019

     Between:-
     ALLAHAUDDIN KHAN S/O LATE SHRI
     BHURE KHAN, AGED ABOUT 85 YEARS,
     OCCUPATION - AGRICULTURIST, R/O
     VILLAGE - GORA KHURD, TEHSIL -
     BANDA, DISTRICT - SAGAR (M.P.)


                                             .....PETITIONER

     (BY SHRI HAKIM KHAN - ADVOCATE)


     AND


1.   THE STATE OF MADHYA PRADESH
     THROUGH    PRINCIPAL   SECRETARY,
     DEPARTMENT     OF     IRRIGATION,
     VALLABH BHAWAN, BHOPAL (M.P.)
2.   THE COLLECTOR AND PRESIDING VICE
     SECRETARY,    STATE   OF     MADHYA
     PRADESH, DEPARTMENT OF REVENUE,
     SAGAR, DISTRICT - SAGAR (M.P.)

                                         .....RESPONDENTS

     (BY MS. PRIYANKA MISHRA, GOVERNMENT ADVOCATE)

           WRIT PETITION No. 2484 of 2019

     Between:-
     SMT. CHHOTI BAI W/O SHRI MUNNA
     KHAN,   AGED ABOUT       35    YEARS,
     OCCUPATION - AGRICULTURIST, R/O
     VILLAGE - GORA KHURD, TEHSIL -
     BANDA, DISTRICT - SAGAR (M.P.)
                           5



                                            .....PETITIONER

     (BY SHRI HAKIM KHAN - ADVOCATE)


     AND


1.   THE STATE OF MADHYA PRADESH
     THROUGH    PRINCIPAL   SECRETARY,
     DEPARTMENT     OF     IRRIGATION,
     VALLABH BHAWAN, BHOPAL (M.P.)
2.   THE COLLECTOR AND PRESIDING VICE
     SECRETARY,    STATE   OF     MADHYA
     PRADESH, DEPARTMENT OF REVENUE,
     SAGAR, DISTRICT - SAGAR (M.P.)

                                        .....RESPONDENTS

     (BY MS. PRIYANKA MISHRA, GOVERNMENT ADVOCATE)

           WRIT PETITION No. 2485 of 2019

     Between:-
     OMPAL SINGH RAJPOOT S/O SHRI
     DHARAMPAL SINGH RAJPOOT, AGED
     ABOUT 50 YEARS, OCCUPATION -
     AGRICULTURIST, R/O VILLAGE - GORA
     KHURD, TEHSIL - BANDA, DISTRICT -
     SAGAR (M.P.)


                                            .....PETITIONER

     (BY SHRI HAKIM KHAN - ADVOCATE)


     AND


1.   THE STATE OF MADHYA PRADESH
     THROUGH    PRINCIPAL   SECRETARY,
     DEPARTMENT     OF     IRRIGATION,
     VALLABH BHAWAN, BHOPAL (M.P.)
                           6



2.   THE COLLECTOR AND PRESIDING VICE
     SECRETARY,    STATE   OF     MADHYA
     PRADESH, DEPARTMENT OF REVENUE,
     SAGAR, DISTRICT - SAGAR (M.P.)

                                        .....RESPONDENTS

     (BY MS. PRIYANKA MISHRA, GOVERNMENT ADVOCATE)

           WRIT PETITION No. 2486 of 2019

     Between:-
     HARPAL SINGH S/O SHRI BHABOOT
     SINGH RAJPOOT, AGED ABOUT 52 YEARS,
     OCCUPATION - AGRICULTURIST, R/O
     VILLAGE - GORA KHURD, TEHSIL -
     BANDA, DISTRICT - SAGAR (M.P.)


                                            .....PETITIONER

     (BY SHRI HAKIM KHAN - ADVOCATE)


     AND


1.   THE STATE OF MADHYA PRADESH
     THROUGH    PRINCIPAL   SECRETARY,
     DEPARTMENT     OF     IRRIGATION,
     VALLABH BHAWAN, BHOPAL (M.P.)
2.   THE COLLECTOR AND PRESIDING VICE
     SECRETARY,    STATE   OF     MADHYA
     PRADESH, DEPARTMENT OF REVENUE,
     SAGAR, DISTRICT - SAGAR (M.P.)

                                        .....RESPONDENTS

     (BY MS. PRIYANKA MISHRA, GOVERNMENT ADVOCATE)

           WRIT PETITION No. 2487 of 2019

     Between:-
                           7




     SHARDA BAI RAJPOOT W/O LATE SHRI
     CHHATRAPAL SINGH RAJPOOT, AGED
     ABOUT 40 YEARS, OCCUPATION -
     AGRICULTURIST, R/O VILLAGE - GORA
     KHURD, TEHSIL - BANDA, DISTRICT -
     SAGAR (M.P.)


                                            .....PETITIONER

     (BY SHRI HAKIM KHAN - ADVOCATE)


     AND


1.   THE STATE OF MADHYA PRADESH
     THROUGH    PRINCIPAL   SECRETARY,
     DEPARTMENT     OF     IRRIGATION,
     VALLABH BHAWAN, BHOPAL (M.P.)
2.   THE COLLECTOR AND PRESIDING VICE
     SECRETARY,    STATE   OF     MADHYA
     PRADESH, DEPARTMENT OF REVENUE,
     SAGAR, DISTRICT - SAGAR (M.P.)

                                        .....RESPONDENTS

     (BY MS. PRIYANKA MISHRA, GOVERNMENT ADVOCATE)

           WRIT PETITION No. 7082 of 2019

     Between:-
     GAYA PRASAD S/O LATE SHRI PUTTAI
     KURMI, AGED ABOUT 82 YEARS,
     OCCUPATION - AGRICULTURIST, R/O
     VILLAGE - GORA KHURD, TEHSIL -
     BANDA, DISTRICT - SAGAR (M.P.)


                                            .....PETITIONER

     (BY SHRI HAKIM KHAN - ADVOCATE)
                           8



     AND


1.   THE STATE OF MADHYA PRADESH
     THROUGH    PRINCIPAL   SECRETARY,
     DEPARTMENT     OF     IRRIGATION,
     VALLABH BHAWAN, BHOPAL (M.P.)


2.   THE COLLECTOR AND PRESIDING VICE
     SECRETARY,    STATE   OF     MADHYA
     PRADESH, DEPARTMENT OF REVENUE,
     SAGAR, DISTRICT - SAGAR (M.P.)

                                        .....RESPONDENTS

     (BY MS. PRIYANKA MISHRA, GOVERNMENT ADVOCATE)

           WRIT PETITION No. 8315 of 2019

     Between:-
     RAJKUMAR      KURMI      S/O   SHRI
     BHAGWANDAS KURMI, AGED ABOUT 42
     YEARS, OCCUPATION - AGRICULTURIST,
     R/O VILLAGE - GORA KHURD, TEHSIL -
     BANDA, DISTRICT - SAGAR (M.P.)


                                            .....PETITIONER

     (BY SHRI HAKIM KHAN - ADVOCATE)


     AND


1.   THE STATE OF MADHYA PRADESH
     THROUGH    PRINCIPAL   SECRETARY,
     DEPARTMENT     OF     IRRIGATION,
     VALLABH BHAWAN, BHOPAL (M.P.)
2.   THE COLLECTOR AND PRESIDING VICE
     SECRETARY,    STATE   OF     MADHYA
     PRADESH, DEPARTMENT OF REVENUE,
     SAGAR, DISTRICT - SAGAR (M.P.)
                           9




                                        .....RESPONDENTS

     (BY MS. PRIYANKA MISHRA, GOVERNMENT ADVOCATE)

           WRIT PETITION No. 8324 of 2019

     Between:-
     AMAN S/O AJUDDI CHADAR, AGED
     ABOUT 55 YEARS, OCCUPATION -
     AGRICULTURIST, R/O VILLAGE - GORA
     KHURD, TEHSIL - BANDA, DISTRICT -
     SAGAR (M.P.)


                                            .....PETITIONER

     (BY SHRI HAKIM KHAN - ADVOCATE)


     AND


1.   THE STATE OF MADHYA PRADESH
     THROUGH    PRINCIPAL   SECRETARY,
     DEPARTMENT     OF     IRRIGATION,
     VALLABH BHAWAN, BHOPAL (M.P.)
2.   THE COLLECTOR AND PRESIDING VICE
     SECRETARY,    STATE   OF     MADHYA
     PRADESH, DEPARTMENT OF REVENUE,
     SAGAR, DISTRICT - SAGAR (M.P.)

                                        .....RESPONDENTS

     (BY MS. PRIYANKA MISHRA, GOVERNMENT ADVOCATE)

           WRIT PETITION No. 8639 of 2019

     Between:-
     PHOOL CHAND S/O SHRI RAMSEWAK
     KURMI, AGED ABOUT 35 YEARS,
     OCCUPATION - AGRICULTURIST, R/O
     VILLAGE - GORA KHURD, TEHSIL -
                           10



     BANDA, DISTRICT - SAGAR (M.P.)


                                            .....PETITIONER

     (BY SHRI HAKIM KHAN - ADVOCATE)


     AND


1.   THE STATE OF MADHYA PRADESH
     THROUGH    PRINCIPAL   SECRETARY,
     DEPARTMENT     OF     IRRIGATION,
     VALLABH BHAWAN, BHOPAL (M.P.)
2.   THE COLLECTOR AND PRESIDING VICE
     SECRETARY,    STATE   OF     MADHYA
     PRADESH, DEPARTMENT OF REVENUE,
     SAGAR, DISTRICT - SAGAR (M.P.)

                                        .....RESPONDENTS

     (BY MS. PRIYANKA MISHRA, GOVERNMENT ADVOCATE)

           WRIT PETITION No. 8659 of 2019

     Between:-
     JAMNA KURMI S/O SHRI DAYASHANKAR
     @ HARIDAS KURMI, AGED ABOUT 24
     YEARS, OCCUPATION - AGRICULTURIST,
     R/O VILLAGE - GORA KHURD, TEHSIL -
     BANDA, DISTRICT - SAGAR (M.P.)


                                            .....PETITIONER

     (BY SHRI HAKIM KHAN - ADVOCATE)


     AND


1.   THE STATE OF MADHYA PRADESH
     THROUGH   PRINCIPAL SECRETARY,
                          11



     DEPARTMENT     OF     IRRIGATION,
     VALLABH BHAWAN, BHOPAL (M.P.)
2.   THE COLLECTOR AND PRESIDING VICE
     SECRETARY,    STATE   OF     MADHYA
     PRADESH, DEPARTMENT OF REVENUE,
     SAGAR, DISTRICT - SAGAR (M.P.)

                                       .....RESPONDENTS

     (BY MS. PRIYANKA MISHRA, GOVERNMENT ADVOCATE)

         WRIT PETITION No. 10216 of 2019

     Between:-
     SUKHWATI W/O SHRI LATE MUNNA
     SINGH @ AMAR SINGH, AGED ABOUT 45
     YEARS, OCCUPATION - AGRICULTURIST,
     R/O VILLAGE - GORA KHURD, TEHSIL -
     BANDA, DISTRICT - SAGAR (M.P.)


                                           .....PETITIONER

     (BY SHRI HAKIM KHAN - ADVOCATE)


     AND


1.   THE STATE OF MADHYA PRADESH
     THROUGH    PRINCIPAL   SECRETARY,
     DEPARTMENT     OF     IRRIGATION,
     VALLABH BHAWAN, BHOPAL (M.P.)
2.   THE COLLECTOR AND PRESIDING VICE
     SECRETARY,    STATE   OF     MADHYA
     PRADESH, DEPARTMENT OF REVENUE,
     SAGAR, DISTRICT - SAGAR (M.P.)

                                       .....RESPONDENTS

     (BY MS. PRIYANKA MISHRA, GOVERNMENT ADVOCATE)

         WRIT PETITION No. 10221 of 2019
                          12




     Between:-
     SONU RAJPOOT S/O LATE SHRI AMAR
     SINGH RAJPOOT, AGED ABOUT 23 YEARS,
     OCCUPATION - AGRICULTURIST, R/O
     VILLAGE - GORA KHURD, TEHSIL -
     BANDA, DISTRICT - SAGAR (M.P.)


                                           .....PETITIONER

     (BY SHRI HAKIM KHAN - ADVOCATE)


     AND


1.   THE STATE OF MADHYA PRADESH
     THROUGH    PRINCIPAL   SECRETARY,
     DEPARTMENT     OF     IRRIGATION,
     VALLABH BHAWAN, BHOPAL (M.P.)
2.   THE COLLECTOR AND PRESIDING VICE
     SECRETARY,    STATE   OF     MADHYA
     PRADESH, DEPARTMENT OF REVENUE,
     SAGAR, DISTRICT - SAGAR (M.P.)

                                       .....RESPONDENTS

     (BY MS. PRIYANKA MISHRA, GOVERNMENT ADVOCATE)

         WRIT PETITION No. 10234 of 2019

     Between:-
     RAJDEEP S/O SHRI KALYAN SINGH, AGED
     ABOUT 41 YEARS, OCCUPATION -
     AGRICULTURIST, R/O VILLAGE - GORA
     KHURD, TEHSIL - BANDA, DISTRICT -
     SAGAR (M.P.)


                                           .....PETITIONER

     (BY SHRI HAKIM KHAN - ADVOCATE)
                          13




     AND


1.   THE STATE OF MADHYA PRADESH
     THROUGH    PRINCIPAL   SECRETARY,
     DEPARTMENT     OF     IRRIGATION,
     VALLABH BHAWAN, BHOPAL (M.P.)
2.   THE COLLECTOR AND PRESIDING VICE
     SECRETARY,    STATE   OF     MADHYA
     PRADESH, DEPARTMENT OF REVENUE,
     SAGAR, DISTRICT - SAGAR (M.P.)

                                       .....RESPONDENTS

     (BY MS. PRIYANKA MISHRA, GOVERNMENT ADVOCATE)

         WRIT PETITION No. 10247 of 2019

     Between:-
     KULDEEP S/O SHRI KALYAN SINGH,
     AGED ABOUT 34 YEARS, OCCUPATION -
     AGRICULTURIST, R/O VILLAGE - GORA
     KHURD, TEHSIL - BANDA, DISTRICT -
     SAGAR (M.P.)


                                           .....PETITIONER

     (BY SHRI HAKIM KHAN - ADVOCATE)


     AND


1.   THE STATE OF MADHYA PRADESH
     THROUGH    PRINCIPAL   SECRETARY,
     DEPARTMENT     OF     IRRIGATION,
     VALLABH BHAWAN, BHOPAL (M.P.)
2.   THE COLLECTOR AND PRESIDING VICE
     SECRETARY,    STATE   OF     MADHYA
     PRADESH, DEPARTMENT OF REVENUE,
     SAGAR, DISTRICT - SAGAR (M.P.)
                          14



                                           .....RESPONDENTS

     (BY MS. PRIYANKA MISHRA, GOVERNMENT ADVOCATE)

           WRIT PETITION No. 885 of 2020

     Between:-
     KISHOR S/O SHRI NATHU KURMI, AGED
     ABOUT 37 YEARS, OCCUPATION -
     AGRICULTURIST, R/O VILLAGE - GORA
     KHURD, TEHSIL - BANDA, DISTRICT -
     SAGAR (M.P.)


                                             .....PETITIONER

     (BY SHRI HAKIM KHAN - ADVOCATE)


     AND


1.   THE STATE OF MADHYA PRADESH
     THROUGH    PRINCIPAL   SECRETARY,
     DEPARTMENT     OF     IRRIGATION,
     VALLABH BHAWAN, BHOPAL (M.P.)
2.   THE COLLECTOR AND PRESIDING VICE
     SECRETARY,    STATE   OF     MADHYA
     PRADESH, DEPARTMENT OF REVENUE,
     SAGAR, DISTRICT - SAGAR (M.P.)

                                           .....RESPONDENTS

     (BY MS. PRIYANKA MISHRA, GOVERNMENT ADVOCATE)

           WRIT PETITION No. 888 of 2020

     Between:-
     AMOL S/O SHRI DHANWA AHIRWAR,
     AGED ABOUT 56 YEARS, OCCUPATION -
     AGRICULTURIST, R/O VILLAGE - GORA
     KHURD, TEHSIL - BANDA, DISTRICT -
                          15



     SAGAR (M.P.)


                                             .....PETITIONER

     (BY SHRI HAKIM KHAN - ADVOCATE)


     AND


1.   THE STATE OF MADHYA PRADESH
     THROUGH    PRINCIPAL   SECRETARY,
     DEPARTMENT     OF     IRRIGATION,
     VALLABH BHAWAN, BHOPAL (M.P.)
2.   THE COLLECTOR AND PRESIDING VICE
     SECRETARY,    STATE   OF     MADHYA
     PRADESH, DEPARTMENT OF REVENUE,
     SAGAR, DISTRICT - SAGAR (M.P.)

                                           .....RESPONDENTS

     (BY MS. PRIYANKA MISHRA, GOVERNMENT ADVOCATE)




           WRIT PETITION No. 895 of 2020

     Between:-
     RAMESH S/O SHRI SUKKA AHIRWAR,
     AGED ABOUT 42 YEARS, OCCUPATION -
     AGRICULTURIST, R/O VILLAGE - GORA
     KHURD, TEHSIL - BANDA, DISTRICT -
     SAGAR (M.P.)


                                             .....PETITIONER

     (BY SHRI HAKIM KHAN - ADVOCATE)


     AND
                          16



1.   THE STATE OF MADHYA PRADESH
     THROUGH    PRINCIPAL   SECRETARY,
     DEPARTMENT     OF     IRRIGATION,
     VALLABH BHAWAN, BHOPAL (M.P.)


2.   THE COLLECTOR AND PRESIDING VICE
     SECRETARY,    STATE   OF     MADHYA
     PRADESH, DEPARTMENT OF REVENUE,
     SAGAR, DISTRICT - SAGAR (M.P.)

                                           .....RESPONDENTS

     (BY MS. PRIYANKA MISHRA, GOVERNMENT ADVOCATE)

           WRIT PETITION No. 896 of 2020

     Between:-
     MUNNA @ BHAGWANDAS KURMI S/O
     SHRI GOKAL PRASAD KURMI, AGED
     ABOUT 53 YEARS, OCCUPATION -
     AGRICULTURIST, R/O VILLAGE - GORA
     KHURD, TEHSIL - BANDA, DISTRICT -
     SAGAR (M.P.)


                                             .....PETITIONER

     (BY SHRI HAKIM KHAN - ADVOCATE)


     AND


1.   THE STATE OF MADHYA PRADESH
     THROUGH    PRINCIPAL   SECRETARY,
     DEPARTMENT     OF     IRRIGATION,
     VALLABH BHAWAN, BHOPAL (M.P.)
2.   THE COLLECTOR AND PRESIDING VICE
     SECRETARY,    STATE   OF     MADHYA
     PRADESH, DEPARTMENT OF REVENUE,
     SAGAR, DISTRICT - SAGAR (M.P.)

                                           .....RESPONDENTS
                          17




     (BY MS. PRIYANKA MISHRA, GOVERNMENT ADVOCATE)

           WRIT PETITION No. 914 of 2020

     Between:-
     RAMKESH KURMI S/O LATE SHRI
     SONILAL, AGED ABOUT 23 YEARS,
     OCCUPATION - AGRICULTURIST, R/O
     VILLAGE - GORA KHURD, TEHSIL -
     BANDA, DISTRICT - SAGAR (M.P.)


                                             .....PETITIONER

     (BY SHRI HAKIM KHAN - ADVOCATE)


     AND


1.   THE STATE OF MADHYA PRADESH
     THROUGH    PRINCIPAL   SECRETARY,
     DEPARTMENT     OF     IRRIGATION,
     VALLABH BHAWAN, BHOPAL (M.P.)
2.   THE COLLECTOR AND PRESIDING VICE
     SECRETARY,    STATE   OF     MADHYA
     PRADESH, DEPARTMENT OF REVENUE,
     SAGAR, DISTRICT - SAGAR (M.P.)

                                           .....RESPONDENTS

     (BY MS. PRIYANKA MISHRA, GOVERNMENT ADVOCATE)

           WRIT PETITION No. 918 of 2020

     Between:-
     SMT. RAMKALI W/O LATE SHRI HAR
     PRASAD, AGED ABOUT 50 YEARS,
     OCCUPATION - AGRICULTURIST, R/O
     VILLAGE - GORA KHURD, TEHSIL -
                           18



     BANDA, DISTRICT - SAGAR (M.P.)


                                             .....PETITIONER

     (BY SHRI HAKIM KHAN - ADVOCATE)


     AND


1.   THE STATE OF MADHYA PRADESH
     THROUGH    PRINCIPAL   SECRETARY,
     DEPARTMENT     OF     IRRIGATION,
     VALLABH BHAWAN, BHOPAL (M.P.)


2.   THE COLLECTOR AND PRESIDING VICE
     SECRETARY,    STATE   OF     MADHYA
     PRADESH, DEPARTMENT OF REVENUE,
     SAGAR, DISTRICT - SAGAR (M.P.)

                                           .....RESPONDENTS

     (BY MS. PRIYANKA MISHRA, GOVERNMENT ADVOCATE)

           WRIT PETITION No. 919 of 2020

     Between:-
     RAJU @ RAJESH KURMI S/O SHRI
     ISHWAR PRASAD KURMI, AGED ABOUT
     30    YEARS,     OCCUPATION     -
     AGRICULTURIST, R/O VILLAGE - GORA
     KHURD, TEHSIL - BANDA, DISTRICT -
     SAGAR (M.P.)


                                             .....PETITIONER

     (BY SHRI HAKIM KHAN - ADVOCATE)


     AND
                          19



1.   THE STATE OF MADHYA PRADESH
     THROUGH    PRINCIPAL   SECRETARY,
     DEPARTMENT     OF     IRRIGATION,
     VALLABH BHAWAN, BHOPAL (M.P.)


2.   THE COLLECTOR AND PRESIDING VICE
     SECRETARY,    STATE   OF     MADHYA
     PRADESH, DEPARTMENT OF REVENUE,
     SAGAR, DISTRICT - SAGAR (M.P.)

                                           .....RESPONDENTS

     (BY MS. PRIYANKA MISHRA, GOVERNMENT ADVOCATE)

           WRIT PETITION No. 925 of 2020

     Between:-
     PARMANAND      KURMI     S/O   SHRI
     HARPRASAD KURMI, AGED ABOUT 37
     YEARS, OCCUPATION - AGRICULTURIST,
     R/O VILLAGE - GORA KHURD, TEHSIL -
     BANDA, DISTRICT - SAGAR (M.P.)


                                             .....PETITIONER

     (BY SHRI HAKIM KHAN - ADVOCATE)


     AND


1.   THE STATE OF MADHYA PRADESH
     THROUGH    PRINCIPAL   SECRETARY,
     DEPARTMENT     OF     IRRIGATION,
     VALLABH BHAWAN, BHOPAL (M.P.)
2.   THE COLLECTOR AND PRESIDING VICE
     SECRETARY,    STATE   OF     MADHYA
     PRADESH, DEPARTMENT OF REVENUE,
     SAGAR, DISTRICT - SAGAR (M.P.)

                                           .....RESPONDENTS
                           20



     (BY MS. PRIYANKA MISHRA, GOVERNMENT ADVOCATE)

           WRIT PETITION No. 927 of 2020

     Between:-
     SMT. JANAKRANI KURMI W/O SHRI
     INSHWAR PRASAD KURMI, AGED ABOUT
     58    YEARS,     OCCUPATION     -
     AGRICULTURIST, R/O VILLAGE - GORA
     KHURD, TEHSIL - BANDA, DISTRICT -
     SAGAR (M.P.)


                                             .....PETITIONER

     (BY SHRI HAKIM KHAN - ADVOCATE)


     AND


1.   THE STATE OF MADHYA PRADESH
     THROUGH    PRINCIPAL   SECRETARY,
     DEPARTMENT     OF     IRRIGATION,
     VALLABH BHAWAN, BHOPAL (M.P.)
2.   THE COLLECTOR AND PRESIDING VICE
     SECRETARY,    STATE   OF     MADHYA
     PRADESH, DEPARTMENT OF REVENUE,
     SAGAR, DISTRICT - SAGAR (M.P.)

                                           .....RESPONDENTS

     (BY MS. PRIYANKA MISHRA, GOVERNMENT ADVOCATE)

           WRIT PETITION No. 1002 of 2020

     Between:-
     BHOLA PRASAD S/O SHRI GANESHA
     AHIRWAR, AGED ABOUT 80 YEARS,
     OCCUPATION - AGRICULTURIST, R/O
     VILLAGE - GORA KHURD, TEHSIL -
                           21



     BANDA, DISTRICT - SAGAR (M.P.)


                                           .....PETITIONER

     (BY SHRI HAKIM KHAN - ADVOCATE)


     AND


1.   THE STATE OF MADHYA PRADESH
     THROUGH    PRINCIPAL   SECRETARY,
     DEPARTMENT     OF     IRRIGATION,
     VALLABH BHAWAN, BHOPAL (M.P.)
2.   THE COLLECTOR AND PRESIDING VICE
     SECRETARY,    STATE   OF     MADHYA
     PRADESH, DEPARTMENT OF REVENUE,
     SAGAR, DISTRICT - SAGAR (M.P.)

                                       .....RESPONDENTS

     (BY MS. PRIYANKA MISHRA, GOVERNMENT ADVOCATE)

         WRIT PETITION No. 10048 of 2020

     Between:-
     BHIKHAM AHIRWAR S/O SHRI BHIMMA
     AHIRWAR, AGED ABOUT 64 YEARS,
     OCCUPATION - AGRICULTURIST, R/O
     HOUSE    NO.-MIG-73, VIVEKANAND
     NAGAR, DAMOH, DISTRICT - DAMOH
     (M.P.)


                                           .....PETITIONER

     (BY SHRI HAKIM KHAN - ADVOCATE)


     AND


1.   THE STATE OF MADHYA PRADESH
     THROUGH   PRINCIPAL SECRETARY,
                                                           22



                        DEPARTMENT     OF     IRRIGATION,
                        VALLABH BHAWAN, BHOPAL (M.P.)
                 2.     SUB   DIVISION   OFFICER   (LAND
                        ACQUISITION) PATHARIYA, DISTRICT-
                        DAMOH (M.P.)

                                                                                    .....RESPONDENTS

                        (BY MS. PRIYANKA MISHRA, GOVERNMENT ADVOCATE)
       -------------------------------------------------------------------------------------------------------
               These petitions coming on for admission this day, the court passed
       the following:

                                                    ORDER
The learned counsel appearing for the parties submit that the facts and controversy involved in the present petitions, are covered by the decision rendered by this Court in Writ Petition No.2474 of 2019 (Mohan Patel Kurmi Vs. State of Madhya Pradesh and another) vide order dated 10.03.2022, therefore, these petitions may also be disposed off in terms of the said order.
Taking into consideration the aforesaid submission, the present writ petitions are also disposed off in terms of the order dated 10.03.2022 passed in Writ Petition No.2474 of 2019 (Mohan Patel Kurmi Vs. State of Madhya Pradesh and another) and the directions issued in the said order will apply mutatis mutandis in these petitions also.
(PURUSHAINDRA KUMAR KAURAV) JUDGE pp.
Digitally signed by PUSHPENDRA PATEL Date: 2022.03.31 18:44:06 +05'30'
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Madhya Pradesh High Court

Bhikham Ahirwar vs The State Of Madhya Pradesh on 10 March, 2022
