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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Gujarat - Subsection

Section 30(2)(f) in The Gujarat Fisheries Act, 2003

(f)the form in which and the terms and conditions on which certificate of registration shall be granted and the form in which the register for entering the particulars of such certificate shall be made under subsection (5) of section 12;