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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Maharashtra - Subsection

Section 44(f) in The Maharashtra Universities Act, 1994

(f)[ discloses or causes to disclose to the public, in any manner whatsoever, any confidential matter, in relation to examination, the knowledge of which he has come to be in possession, due to his official position.] [This entry was added by Maharashtra 55 of 2000, section 36.]