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[Cites 0, Cited by 0] [Section 581(1)] [Section 581] [Entire Act]

State of Punjab - Subsection

Section 581(1)(g) in Punjab Jail Manual, 1996

(g)donating blood to the Blood Bank provided that the scale of special remission for this service shall be fifteen days for each occassion on which blood is donated, and this shall be considered special remission of the State Government.