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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(1)(viii) in The Aligarh Development Authority (Form of Application For Permission For Development) Bye-Laws, 1983

(viii)major physical characteristics of the land proposed to be developed, the approximate locations and width of any arterial road, water course etc.