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[Cites 0, Cited by 0] [Section 65A(7A)] [Section 65A] [Entire Act]

Union of India - Subsection

Section 65A(7A)(ii) in The Coal Mines Provident Fund Scheme

(ii)he had availed of the earlier advance for making initial payment towards allotment/purchase of a house/flat from any agency as referred to in clause(a) of sub-paragraph (I), and proposes to avail of an advance for completing the transaction to get the sole ownership of the house/flat so purchased or allotted; or