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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(c) in Appointments Committee of The Panchayat Union Councils (Election of Members) Rules, 1997

(c)The Inspector shall depute an "Observer" in the rank of Assistant Director of Rural Development or Revenue Divisional Officer to be present at this meeting in order to ensure that the election is conducted in a free and fair manner.